Section 2(1)(ab) in Prevention of Money-Laundering (Maintenance of Records) Rules, 2005
(ab)[] [Renumbered '(aab)' by Notification No. G.S.R. 582(E), dated 19.8.2019 (w.e.f. 1.7.2005).] "authentication" means the process as defined under sub-section (c) of section 2 of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016;