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[Cites 0, Cited by 0] [Section 97(7)] [Section 97] [Entire Act]

State of Madhya Pradesh - Subsection

Section 97(7)(ii) in The M.P. Motor Vehicles Rules, 1994

(ii)for carrying persons at the time of Mela, Markets, Religious Functions, Marriages and at other ceremonial occasions provided that the number of persons so carried shall not exceed 20 at a time.