Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(iv) in Rajasthan Rent Control Act, 2001 (iv)to any premises belonging to or let out by the Central Government or the State Government or a local authority:
