Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 39 in Bihar Education Code, 1961 (39)permission to any officer to leave the State on duty provided that the Director may permit teachers and instructors in Government Service to undertake journeys outside the State while accompanying their students on excursions;
