Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 117H in The Patents (Amendment) Act, 2002 117H. Power of Appellate Board to make rules.- The Appellate Board may make rules consistent with this Act as to the conduct and procedure in respect of all proceedings before it under this Act.".
