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State of Uttar Pradesh - Section

Section 8 in The U.P. Excise Constables, Drivers and Tari Supervisors Service Rules, 1983

8. [ Academic and other qualification. [Substituted by the U.P. Excise Constables, Drivers and Tari Supervisors Services (First Amendment) Rules, 1989.]

- A candidate for direct recruitment to the post of Excise Constable must-
(1)have passed the High School Examination of the Board of High School and Intermediate Education, Uttar Pradesh or any other Examination recognised as equivalent thereto by the Government.
(2)A candidate for direct recruitment to the post of Driver must-
(a)have passed class VIII;
(b)possess a licence of driving of three years standing.