Supreme Court - Daily Orders
Parshvanath Charitable Trust vs All India Council For Technical ... on 12 September, 2017
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.17,17.1 COURT NO.7 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 89915/2017 In M.A. No. 863 of 2017 in
C.A. No. 9048/2012
PARSHVANATH CHARITABLE TRUST & ORS. Petitioner(s)
VERSUS
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION & ORS. Respondent(s)
(For extension of time)
WITH
I.A. No. 89920/2017 in MA 864/2017 in C.A. No. 9048/2012 (IX)
(For extension of time)
Date : 12-09-2017 These applications were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. M. Shoeb Alam, AOR
Ms. Fauzia Shakil, Adv.
Mr. Ujjwal Singh, Adv.
Mojahid Karim Khan, Adv.
Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
For the reasons stated in the applications time for admission of students is extended upto 30.09.2017.
The applications are disposed of accordingly.
Signature Not Verified[ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] Digitally signed by CHARANJEET KAUR Date: 2017.09.12 17:16:15 IST Reason: A.R.-cum-P.S. Branch Officer