Section 14(1) in Assam Non-Government Educational Institutions (Regulation and Management) Act, 2006
(1)The Managing Committee shall frame a Scheme of Management for the institution containing the salary structures and other conditions of service of the employees and the fee structures in all levels of education amongst other things, as may be prescribed and which shall not be inconsistent with the provisions of this Act and the rules made thereunder and shall submit the same to the Director for consideration,acceptance and record.
