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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Haryana - Subsection

Section 27(1)(b) in The Haryana Canal and Drainage Act, 1974

(b)whenever and so long as any watersource is not maintained in such proper customary repair so as to present the wasteful escape of water therefrom;