Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 9(1) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(1)A State Road Authority shall maintain authoritative plans for the State roads under its control.