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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(6) in Uttarakhand Medical Council Act, 2002

(6)Any person servicing or practicing modern scientific system of medicine in Uttarakhand shall be registered with the council under this Act, without registration with the council any person though qualified in medicine, shall be liable for action as specified by the council.