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Supreme Court - Daily Orders

National Flask Industries Ltd. vs Dakshin Gujarat Vij Co. Ltd. . on 8 August, 2016

\220ITEM NO.15                COURT NO.7                SECTION XVII
                S U P R E M E C O U R T O F I N D I A
                         RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).2468/2016
NATIONAL FLASK INDUSTRIES LTD.                        Appellant(s)
                                  VERSUS
DAKSHIN GUJARAT VIJ CO. LTD. AND ORS.               Respondent(s)
(with   appln.    (s)   for   c/delay    in  refiling    SLP   and   condonation   of
delay in filing appeal. and office report)
Date : 08/08/2016 This appeal was called on for hearing today.
CORAM :
          HON'BLE MR. JUSTICE MADAN B. LOKUR
          HON'BLE MR. JUSTICE R.K. AGRAWAL
For Appellant(s) Mr. C.U. Singh, Sr. Adv.
Mr. Viraj Kadam, Adv.
Mr. Subodh Gokhle, Adv.
                Mr. D. M. Nargolkar, AOR
For Respondent(s)

  UPON hearing the counsel the Court made the following
                               O R D E R

Delay condoned.

Issue notice.

(SANJAY KUMAR-I) (SHAKTI PARKASH SHARMA) AR-CUM-PS COURT MASTER