Section 180(14) in The Punjab Panchayati Raj Act, 1994
(14)Rural Roads:. -(a)construction and maintenance of roads other than National and State Highways ;(b)bridges and culverts coming under roads other than National and State Highways ;(c)constructions and maintenance of office buildings of Zila Parishad ;(d)identification of major link roads connecting markets, educational institutions, health centres and link roads;(e)organising voluntary surrender of lands for new roads and for widening of existing roads.
