Madhya Pradesh High Court
Narendra Singh vs The State Of Madhya Pradesh on 31 October, 2022
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 17187 of 2022 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 31-10-2022 Shri Anil Nagrani, learned counsel for the applicants.
Shri Kapil Mahant, learned Public Prosecutor for the non-applicant No.1
- State.
As prayed by counsel for the applicants, list the matter after a week.
(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 11/1/2022 11:17:59 AM