Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Narendra Singh vs The State Of Madhya Pradesh on 31 October, 2022

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 17187 of 2022 (NARENDRA SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 31-10-2022 Shri Anil Nagrani, learned counsel for the applicants.

Shri Kapil Mahant, learned Public Prosecutor for the non-applicant No.1

- State.

As prayed by counsel for the applicants, list the matter after a week.

(SATYENDRA KUMAR SINGH) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 11/1/2022 11:17:59 AM