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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(2) in The Maharashtra Medical Council Rules, 1967

(2)After recording his vote, the elector shall put the [ballot paper] [Substituted by G. N. 2.8.1975.] in the smaller cover, close it and put it in the larger cover. The elector shall then close the larger cover and write his full name and sign at the places marked on the larger cover. The larger cover shall be sent by post or otherwise so as to reach the Returning Officer on or before the date and the hour appointed under rule 7 for receipt of [ballot papers] [Substituted by G. N. 2.8.1975.].