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[Cites 0, Cited by 2] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(1) in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

(1)Women alone shall be appointed to a post in any institution or establishment specially provided for them:Provided that men may be appointed, if suitable and qualified women are not available for such appointment.