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State of Jharkhand - Section

Section 134 in The Jharkhand Agricultural Produce Markets Rules, 2000

134. Repeal and Saving.

- (i) The Bihar Agricultural Produce Markets Rules, 1962 is hereby repealed.
(ii)Notwithstanding such repeal, anything done or any action taken in exercise of the powers conferred by or under the said rules shall be deemed to have been done or taken in exercise of the powers conferred by or under these rules as if these rules were in force on the day on which such thing or action was done or taken.