Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26B(2)] [Section 26B] [Entire Act] State of Karnataka - Subsection Section 26B(2)(b) in Karnataka Co-Operative Societies Act, 1959 (b)It can be implemented without, in any way, altering the co-operative character of the co-operative society or the co-operative societies;