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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(c) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(c)WPI A means [the wholesale price index for the month of December of the immediately preceding year] [Substituted for the words "the wholesale price index of the week ending on or subsequent to 1st January" by Notification No. G.S.R. 950(E), dated 3.12.2010 (w.e.f. 5.12.2008)] immediately preceding the date of revision under these rules; and