Bombay High Court
Dvb Asia Ltd vs M. V. Malaviya Twenty Three Imo No ... on 5 January, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
SWAROOP Digitally
SWAROOP
signed by
SHARAD SHARAD PHADKE
Date: 2023.01.07
PHADKE 10:45:42 +0530
26 IAL 39567 OF 2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.39567 OF 2022
IN
ADMIRALTY SUIT NO.41 OF 2015
DVB Asia Ltd. ... Applicant/Plaintiff
versus
M.V.Malaviya Twenty Three and Ors. ... Defendants
Mr. Pranav Desai WITH Ms. Ayesha Qazi i/by Mulla and Mulla and Craigie Blunt
and Caroe, for Applicant/Org. Plaintiff.
CORAM: N.J.JAMADAR, J.
DATE: 5 JANUARY 2023 P.C.:
1. Heard the learned Counsel for the Applicant/Original Plaintiff.
2. Issue notice to the Defendants, returnable on 25 January 2023.
3. The Plaintiff is at liberty to serve the Defendants by private service and file Affidavit of Service.
( N.J.JAMADAR, J. ) SSP 1/1