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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Assam - Subsection

Section 70(iv) in Assam Prisons Act, 2013

(iv)omitting or refusing to report, as soon as it comes to his knowledge, any occurrence of fire, any escape, attempt or preparation to escape, any attack or preparation for attack upon officer or inmate, and any violence or preparation for violence;