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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Andhra Pradesh - Subsection

Section 61(1)(b) in Andhra Pradesh Co-Operative Societies Act, 1964

(b)between a member, past member or person claiming through a member, past member or deceased member and the society, its committee or any officer, agent or employee of the society ; Or