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[Cites 0, Cited by 0] [Section 171(2)] [Section 171] [Entire Act]

State of Meghalaya - Subsection

Section 171(2)(a) in Meghalaya Municipal Act, 1973

(a)affects or is likely to affect prejudicially the stability or safety of the building or the condition of the building in respect of drainage, ventilation, sanitation or hygiene; or