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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Goa - Subsection

Section 19(2)(ix) in The Goa Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(ix)ensure that adequate number of specified application form for maintenance are available in offices of common contact for citizens like Panchayats, Municipality, Post Office, Block Development Offices, Mamlatdar Offices, Collectorate, Police Station, etc.;