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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Adhiniyam, 2005

(2)In particular and without prejudice to the provisions contained in sub-section (1), the Medium Term Fiscal Policy Statement shall include the various assumptions behind the fiscal targets and an assessment of sustainability relating to,-
(i)the balance between revenue receipts and revenue expenditures;
(ii)the use of capital receipts including borrowings for generating productive assets; and
(iii)the estimated yearly pension liabilities worked out on actuarial basis or using trend growth rate for the next ten years.