Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 77 in M.P. Vat Rules, 2006 77. Furnishing of a declaration under sub-section (1) of Section 61. - The declaration required to be furnished under sub-section (1) of Section 61 shall be in Form 60.
