Supreme Court - Daily Orders
Pankaj Sharma vs Gram Sabha Salhapur on 6 September, 2019
Bench: Mohan M. Shantanagoudar, Indira Banerjee
ITEM NO.17 COURT NO.11 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 20911-
20912/2019
(Arising out of impugned final judgment and order dated 04-07-2019
in WPMS No. 1897/2019& WPMS No. 1900/2019 passed by the High Court
Of Uttarakhand At Nainital)
PANKAJ SHARMA Petitioner(s)
VERSUS
GRAM SABHA SALHAPUR & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.132423/2019-EXEMPTION FROM FILING
O.T. )
Date : 06-09-2019 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Dr. Ajay Veer Pundir, Adv.
Ms. Anu Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petitions are dismissed.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI KUMAR) (R.S. NARAYANAN) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2019.09.06 16:52:46 IST Reason: