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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Madhya Pradesh - Subsection

Section 77(8) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(8)The Returning Officer on receipt of result sheets under sub-rule (7) shall enter or cause to be entered the total number of votes polled by each candidate for a seat of Chairman of Mandi Committee at each Polling Station of the concerned constituency in subsequent part or parts in Form 24 respectively and complete and sign the result sheet.