Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 39] [Entire Act] Union of India - Section Section 132 in Finance Act, 2012 132. Amendment of Second Schedule. - The Second Schedule to the Customs Tariff Act shall be amended in the manner specified in the Fourth Schedule.Excise
