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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(2)(g) in The Registration Fees in Delhi

(g)An application under Articles III for grant of a copy of a document shall show the names of the claiming and executing parties and the nature and date of the document. In case the application is made after the registration of the document, the application shall also show the date of its registration the serial number against which it was registered, number of Book, number of Volume, and the numbers of pages on which it was registered.