Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act] Union of India - Subsection Section 26(1)(b) in The Rail Land Development Authority (Development of Land and Other Works) Regulations, 2012 (b)the terms and conditions specified in the lease agreement executed between the Authority and the lessee;