Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(3)(i) in Maharashtra Land Requisition Act, 1948 (i)the garden, ground garages and out-houses, if any, appurtenant to such building or part of a building;