Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 196] [Entire Act] State of Kerala - Subsection Section 196(2) in Kerala Panchayat Raj Act, 1994 (2)Every Panchayat shall utilise such grants or loans under this section only for the specific purposes for which such grants or loans are given.