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State of Tamilnadu - Section

Section 1 in Tamil Nadu Local Authorities Finance Act, 1961

1. Short title and commencement.

(1)This Act may be called the [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Local Authorities Finance Act, 1961.
(2)It shall come into force on such date as the Government may, by notification, appoint.