Himachal Pradesh High Court
Savitri Devi vs . Sharif Mohammad on 10 November, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Savitri Devi Vs. Sharif Mohammad CMPMO No. 555 of 2022 .
10.11.2022 Present: Mr. Arvind Sharma, Advocate, for the petitioner/applicant.
CMPMO No. 555 of 2022 Issue notice to the respondent, returnable for 28th December, 2022. Steps for service be taken within one week. List on 28th December, 2022.
CMP No. 15653 of 2022 Notice in above terms.
In the meanwhile, there shall be stay upon order dated 14.10.2022, passed by the learned Executing Court in Execution Petition No. 29-10 of 2021/20, Ref. No. 05/20 (FN-
599/2020), titled as Sharif Mohammad Vs. Satitri Devi.
Downloaded copy of this order is valid for compliance.
(Ajay Mohan Goel) Judge November 10, 2022 (bhupender) ::: Downloaded on - 10/11/2022 20:36:23 :::CIS