Calcutta High Court (Appellete Side)
Kc vs Basirhat Municipality & Ors on 28 September, 2018
Author: Debangsu Basak
Bench: Debangsu Basak
1
33 W.P. No. 3212(W) of 2018
28.09.2018
Sri Bansodhor Ghosh
KC
Vs.
Basirhat Municipality & Ors.
Mr. Javed Sanwarwala
Ms. Farah Anjum.
... for the petitioner.
Affidavit of service filed in Court be taken on record.
None appears for the respondents despite service. The
petitioner may serve notice to the respondents once again.
List the writ petition in the Monthly List of November, 2018, as prayed for.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 2