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Calcutta High Court (Appellete Side)

Kc vs Basirhat Municipality & Ors on 28 September, 2018

Author: Debangsu Basak

Bench: Debangsu Basak

                                                               1



     33                           W.P. No. 3212(W) of 2018
28.09.2018
                                          Sri Bansodhor Ghosh
    KC
                                                   Vs.
                                       Basirhat Municipality & Ors.

             Mr. Javed Sanwarwala
             Ms. Farah Anjum.
                  ... for the petitioner.




                              Affidavit of service filed in Court be taken on record.

                              None appears for the respondents despite service.         The

petitioner may serve notice to the respondents once again.

List the writ petition in the Monthly List of November, 2018, as prayed for.

Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.

(Debangsu Basak, J.) 2