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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(1)(i) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(i)he has worked on the post or higher post under the same Appointing Authority or would have so worked but for his deputation or training;