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Gujarat High Court

Heirs Of Decd. Karshanbhai Ishwarbhai ... vs Kalash (Rancharda) Owners Association ... on 8 May, 2015

Author: Harsha Devani

Bench: Harsha Devani

              C/FA/378/2015                                       ORDER




             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                              FIRST APPEAL NO. 378 of 2015

==========================================================
            HEIRS OF DECD. KARSHANBHAI ISHWARBHAI VAGHARI &
                              4....Appellant(s)
                                   Versus
          KALASH (RANCHARDA) OWNERS ASSOCIATION NON TRADING
                      ASSOCIATION & 4....Defendant(s)
==========================================================
Appearance:
VIRAL K SHAH, ADVOCATE for the Appellant(s) No. 1 - 1.4 , 2 - 2.5 , 3 - 5.5
==========================================================

             CORAM: HONOURABLE MS.JUSTICE HARSHA DEVANI

                                       Date : 08/05/2015


                                        ORAL ORDER

Heard Mr. Viral Shah, learned advocate for the appellants.

Admit.

(HARSHA DEVANI, J.) parmar* Page 1 of 1