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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003

1. Short title Commencement and applicability.

(1)These rules may be called "the Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2003.
(2)They shall apply to Professional Courses in Engineering (including Technology), Architecture, Pharmacy, Agriculture, (including Veterinary) and Medical and Dental Courses for entry into the first year Under-Graduate Courses.
(3)They shall come into force with immediate effect.
(4)Rules of Admission into the above Courses shall be issued separately.