Delhi High Court - Orders
Hdfc Ergo General Insurance Co. Ltd vs Santosh Devi & Ors on 28 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-54
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 159/2022 & CM APPL. 26956/2022
HDFC ERGO GENERAL INSURANCE CO. LTD. .....Appellant
Through: Ms.Niyati, Proxy counsel for
Mr.Sameer Nandwani, Advocate
versus
SANTOSH DEVI & ORS. .....Respondents
Through: Dr.Vivek Singh, Ms.Gargi Sharma,
and Ms.Avika Singh, Advocates for
TCIL
Dr. Anu Solanki, Advocate for R-4
Mr.Ravi Sabharwal, Advocate for R-
5
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.08.2024 List on 18th November, 2024.
Lower Court Record be requisitioned in digitized form before the next date of hearing.
CHANDRA DHARI SINGH, J AUGUST 28, 2024 Dy/ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 02:01:49