Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36AI(2)] [Section 36AI] [Entire Act] Union of India - Subsection Section 36AI(2)(a) in The Banking Regulation Act, 1949 (a)to produce any books of account or other documents which the Central Government, or the Reserve Bank, claims to be of a confidential nature;