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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Maharashtra - Subsection

Section 13(1)(c) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969

(c)to ask all necessary questions and examine any person having control of, or employed in connection with, [such nursery, or such place of business.] [These words were substituted for the words 'such nursery' by Maharashtra 18 of 1995, Section 9(a)(ii).]