Central Administrative Tribunal - Delhi
Ravi Raj vs Staff Selection Commission on 15 March, 2019
CENTRAL ADMINISTRATIVE TRIBUNAL
PRINCIPAL BENCH
OA 3528/2017
MA 3749/2017
Reserved on 08.03.2019
Pronounced on 15.03.2019
Hon'ble Ms. Nita Chowdhury, Member (A)
Hon'ble Mr.S.N.Terdal, Member (J)
1. Ravi Raj
S/o Sh. Sishpal
R/o 695/35, Janta Colony, Rohtak
Aged about 28 years
2. Praveen
S/o Sh. Sukhbir Singh
R/o H. No. 233, VPO Gulyana,
Dist. Kaithal, Haryana
Aged about 24 years
3. Rahul Kumar
S/o Sh. Sanjay Prasad Chaurasiya
R/o AT Naya Gaon, Thakur Bari Road,
PO - Jamalpur, Dist. Munger, Bihar - 811214
Aged about 25 years
4. Rahul Kumar Singh
S/o Sh. Ramesh Kumar Singh
R/o Sheetal Tola Ara, Bihar
Aged about 28 years
5. Amit Kumar
S/o Sh. Gauri Shankar Baranwal
R/o New Tola Bihari, Station Road,
PO Jamui, Bihar
Aged about 25 years
6. Awakash Tiwari
S/o Sh. Narbdeshwar Tiwari
R/o C/o Janarandan Panday,
Tari Mohalla, Bichli Road, Ara
Aged about 28 years
7. Suraj Kumar
S/o Sh. Ganesh Sharma
R/o Village Dariyapur, PO Sahobigha,
PS Ghoshi, Dist. Jehanabad,
2 OA 3528/2017
Bihar - 804406
Aged about 23 years
8. Paswan Sanjay Kumar
S/o Sh. Vijay Paswan
R/o C/o Manoj Paswan, MO Lodikatra (Zallagali),
PS Khajekalla, PO Patna City,
Dist. Patna - 800008
Aged about 28 years
9. Nimit Khanna
S/o Sh. O. N. Khanna
R/o 1/9329, Gali No. 7, West Rohtash Nagar,
Shahdara, Delhi - 110032
Aged about 28 years
10. Bharat Bhushan
S/o Sh. Sukh Ram
R/o H - 782, Mangol Puri, New Delhi - 110083
Aged about 31 years
11. Pawan Kumar
S/o Sh. Atma Ram
R/o H. No. 89, VPO Mehuwala,
Dist. Fatehabad - 125053
Aged about 27 years
12. Radhey Shyam
S/o Sh. Sumunder Sain
R/o H. No. 723, Pana Udyan, Narela, Delhi - 110040
Aged about 25 years
13. Subhash Singh
S/o Sh. Ramautar Yadav
R/o Vikash Nagar, Road - I,
H. No. 30, Hesag Hatia, Rachi - 3
Aged about 25 years
14. Shyam Sunder
S/o Sh. Tejvir Sharma
R/o Gali No. 2, Shastri Colony,
Sonipat, Haryana - 131001
Aged about 25 years
15. Kunji Lal Meena
S/o Sh. Charat Lal Meena
R/o VP Bichhochh, Teh. Bamanwas,
Dist. Sawaimadhopur, Rajasthan - 322214
Aged about 24 years
3 OA 3528/2017
16. Sandeep Kumar Verma
S/o Sh. Prakash Chandra Verma
R/o 251, Faithful Ganj, Cantt.
Kanpur Nagar - 208004
Aged about 21 years
17. Manoj Kumar Khateek
S/o Sh. Gopal Lal Khateek
R/o Railway Station Road,
Near Gram Panchayat Bassi,
Jaipur, Rajasthan - 303301
Aged about 30 years
18. Man Mohan
S/o Sh. Kailash Chander
R/o VPO Mundhal Kurd,
Teh & Dist. Bhiwani, Haryana
Aged about 25 years
19. Sourav Banerjee
S/o Sh. S. N. Banerjee
R/o C - 129, Minto Road, New Delhi - 110002
Aged about 27 years
20. Sahil
S/o Sh. Harikesh
R/o H. No. 1888, Urban Estate (Jind), Haryana
Aged about 22 years
21. Kaushal Kumar Sharma
S/o Sh. Mukesh Kumar Sharma
R/o VPO Gunti, Teh. Behror, Dist. Alwar,
Rajasthan - 301701
Aged about 22 years
22. Gourav
S/o Sh. Rajbir
R/o VPO Naguran (Jind), Haryana
Aged about 25 years
23. Suchet
S/o Sh. Darvesh
R/o VPO Shahpur, Dist Jind, Haryana
Aged about 22 years
24. Ajay Kumar
S/o Sh. Devnath Singh
4 OA 3528/2017
R/o Village Ranipur, Post Korara, Dist. Patna
Aged about 28 years
25. Chandan Kumar
S/o Sh. Dilip Prasad Verma
R/o AT Sirdala, PO + PS Sirdala,
Dist. Nawada, Bihar - 805127
Aged about 22 years
26. Abhishek Tomar
S/o Sh. Karanveer Singh
R/o VPO Fatehpur Putthi, Dist. Baghpat,
Uttar Pradesh - 250645
Aged about 23 years
27. Chandrabhan Yadav
S/o Sh. Bhola Prasad Yadav
R/o Village Kohalwa, PO Rampur Barahkoni,
Dist. Sant Kabir Nagar, UP - 272162
Aged about 23 years
28. Naveen
S/o Sh. Mange Ram
R/o H. No. 1079/7, Amar Bhawan Chowk,
Panipat, Haryana
Aged about 29 years
29. Mandeep
S/o Sh. Dharmbir
R/o Village Atela Naya, PO Atela Khurd,
Dist. Bhiwani, Haryana - 127026
Aged about 25 years
30. Prabhat Ranjan
S/o Sh. Bharat Prasad
R/o AT - Arya Nagar, Kathari Bag,
PO Chapra, Dist. Saran, Bihar
Aged about 26 years
31. Dushyant Chauhan
S/o Sh. Raghuvar Singh Chauhan
R/o 11, D/4, Sati Nagar Naraich,
Agra, Uttar Pradesh - 282006
Aged about 22 years
32. Ajay Kumar
S/o Sh. Satvinder Singh
5 OA 3528/2017
R/o Village Kanhra, PO Dagroli,
Teh. Charkhi Dadri, Dist. Bhiwani, Haryana - 127308
Aged about 22 years
33. Sumit Pahal
S/o Sh. Surat Singh
R/o VPO Gumar, Dist. Sonepat, Haryana
Aged about 25 years
34. Dharmvir Kumar
S/o Sh. Arjun Prasad
R/o VPO Narsanda, PS Chandi,
Dist. Nalanda, Bihar - 803110
Aged about 22 years
35. Azaz E Alam
S/o Sh. Shokeen Khan
R/o VPO Tanda Mazra, Teh. Budhana,
Dist. M. Nagar
Aged about 23 years
36. Vipin Kumar
S/o Sh. Mahesh Kumar
R/o H. No. T 194, General Market,
Ramdawara Road, Paharganj, New Delhi - 110055
Aged about 26 years
37. Deepak Pooniya
S/o Sh. Vrajpal Singh Pooniya
R/o 4A/502, Krishna Vihar,
Post Krishna Nagar, Dist. - Mathura, UP
Aged about 26 years
38. Vasdev Yadav
S/o Sh. Mani Ram Yadav
R/o Village Tulapur, Post Jhunsi,
Allahabad
Aged about 27 years
39. Dinesh
S/o Sh. Jai Bhagwan
R/o Village Pai, Teh. Kharkhoda,
Dist. Sonipat, PO Kidhali, Phaladpur - 131402
Aged about 24 years
40. Sunil Kumar Munda
S/o Sh. Shatrughan Munda
6 OA 3528/2017
R/o RZG 618 C, Gali No. 1,
Raj Nagar 2, Palam Colony, New Delhi - 110077
Aged about 31 years
41. Pradeep Kumar
S/o Sh. Ramesh Kumar
R/o WZ - 20, Village Chaukhandi,
Tilak Nagar, New Delhi - 110018
Aged about 31 years
42. Yogesh
S/o Sh. Gulab Singh
R/o VPO Barona, Dist. Sonepat,
Haryana - 131402
Aged about 24 years
43. Rajeev Kumar
S/o Sh. Ramadhar Rai
R/o Village Najirpur, Post Shekpur,
PS Ahiyapur, Dist. Muzaffarpur - 842002
Aged about 26 years
44. Sudhir Kumar Anokha
S/o Sh. Shiv Shankar Prasad
R/o Moh. Dayachak, PO & PS Barh,
Dist. Patna, Bihar - 803214
Aged about 32 years
45. Mohan Singh Shekhawat
S/o Sh. Narpat Singh Shekhawat
R/o Q. No. 10, Rambagh Staff Quarters,
Narain Singh Circle, Jaipur - 302015
Aged about 29 years
46. Rajan Kumar
S/o Sh. Hare Krishna Roy
R/o Rly. Q. No. 505/A, Neora Colony,
Khagaul, Bihar - 801105
Aged about 29 years
47. Amit Kumar
S/o Sh. Ilam Singh
R/o Village Ummedgarh, Post Gangoh,
Dist. Saharanpur, Uttar Pradesh
Aged about 28 years
48. Brajbhushan Pandey
S/o Sh. Shashibhushan Pandey
7 OA 3528/2017
R/o B - 288, Sainik Vihar, Kankerkhera,
Meerut - 250001
Aged about 27 years
49. Ashutosh
S/o Sh. Jay Bhagwan
R/o Village + Post Maleera, Dist. Muzaffar Nagar,
Uttar Pradesh - 251202
Aged about 25 years
50. Anuj Kumar
S/o Sh. Rishipal Singh
R/o 769/25, Ekta Nagar,
Roorkee Road, Meerut - 250105
Aged about 27 years
51. Ratiiram Meena
S/o Sh. Ramhet Meena
R/o V + P Batoda, Teh. Bamanwas,
Dist. Sawai, Madhopur, Rajasthan
Aged about 25 years
52. Neeraj Kumar Gupta
S/o Sh. Rambilas Gupta
R/o Village Jigni, Post Manihari,
Dist. Kaimur, Bihar
Aged about 24 years
53. Ramchandra Saran
S/o Sh. Bhagirath Mal
R/o VPO Sarsar, Teh. Sardarshar,
Dist. Churu, Rajasthan
Aged about 24 years
54. Devanshu Joshi
S/o Sh. Santosh Kumar Sharma
R/o 53, Gangwal Park, MD Road,
Jaipur, Rajasthan - 302004
Aged about 27 years
55. Hemant Kumar
S/o Sh. Sunder Lal
R/o Village Najir Pur, Post Bagi,
Dist. Jalaun, UP - 285203
Aged about 29 years
56. Pankaj Kumar Singh
S/o Sh. Udai Singh Kushwaha
R/o 90, Sushil Nagar, Orai (Jalaun)
8 OA 3528/2017
Uttar Pradesh - 285001
Aged about 28 years
57. Pawan Kumar Meena
S/o Sh. Ramdayal Meena
R/o V+Post Jeewad (Navadya Meena)
Th. Bamanwas, Dist. Sawai Madhopur,
Rajasthan - 322214
Aged about 25 years
58. Pardeep
S/o Sh. Dilbag Singh
R/o VPO Anchra Kalan,Teh. Safidon,
Dist. Jind, Haryana - 126112
Aged about 29 years
59. Shankar Singh
S/o Sh. Narpat Singh
R/o Q. No. 10, Rambagh Staff Quarters,
Narain Singh Circle, Jaipur - 302015
Aged about 26 years
60. Sachin Sharma
S/o Sh. Madan Lal Sharma
R/o RZ - 656/8B, Gali No. 184,
Sadh Nagar, Palam Colony,
New Delhi - 110045
Aged about 28 years
61. Sudhakar Suman
S/o Sh. Chhote Lal Sah
R/o At Kamalpur, PO Mohdipur,
PS Sajour, Dist. Bhagalpur, Bihar
Aged about 21 years
62. Ashish Khatri
S/o Late Sh. Dharampal Khatri
R/o Ward No. 9, Gali No. 2,
Barona Road, Kharkhoda
Aged about 22 years
63. Guddu Kumar Saw
S/o Sh. Wakil Saw
R/o AT Etown, PO Mananpur,
Dist. Lakhi Sarai, Bihar - 811310
Aged about 24 years
64. Loknath Saha
S/o Sh. Gour Saha
9 OA 3528/2017
R/o Ganganagar, PO Nabadwip, Dist. Naoia
Aged about 29 years
65. Phool Singh Meena
S/o Sh. Kishan Lal Meena
R/o Shiv Lal Member Wali Gali,
Naya Bass, Alwar, Rajasthan
Aged about 27 years
66. Manish
S/o Sh. Rajesh
R/o VPO Niyamatpur, Teh. Nangal Choudhary,
Dist. Mohindergarh, Haryana
Aged about 23 years
67. Ashish Kumar
S/o Sh. Amlesh Tiwari
R/o Village Nautan Khurd, PO Majhaulia,
Via Harpur Tola, West Champaran,
Bihar - 845454
Aged about 21 years
68. Kumar Abhishek Ranjan
S/o Sh. Dwarika Singh
R/o Village Mangalpur Kalan, PS Noutan,
West Champaran, Bihar - 845459
Aged about 21 years
69. Govind Kumar
S/o Sh. Jitendra Sah
R/o Village Mahrauli, PS Aurai, Post Amnaur,
Dist. Muzaffarpur, Bihar - 843129
Aged about 23 years
70. Kartik Kumar
S/o Sh. Sunil Kumar
R/o Village Jamalpur Kirat,
Post Raja Ka Tajpur, Dist. Bijnor - 246735
Aged about 20 years
71. Vijay Kumar
S/o Sh. Arjun Prasad
R/o Village + PO Kadirganj, Dist. Nawada,
Bihar - 805104
Aged about 32 years
72. Rohit Kumar
S/o Sh. Shambhu Prasad Gupta
R/o Moh. Chowk Bazar, PO + PS Sasaram,
10 OA 3528/2017
Dist. Rohtas, Bihar - 821115
Aged about 23 years
73. Dinesh Kumar Pandey
S/o Sh. Prem Kumar Pandey
R/o Anand Nagar, Piparohia Road,
Ara Ps Ara Town, Dist. Bhorpur, Bihar
Aged about 24 years
74. Ritesh Kumar Yadav
S/o Sh. Umashankar Yadav
R/o At Ghordaur, Post Chigri via Kusheshwar Asthan,
Dist. Darbhanga, Bihar - 848213
Aged about 24 years
75. Dinesh
S/o Sh. Preet Pal
R/o VPO Naguran, Dist. Jind, Haryana - 126125
Aged about 22 years
76. Ruchi Verma
D/o Sh. Ram Sharan Verma
R/o 83/102, Chotti Juhi, Kanpur Nagar,
Uttar Pradesh
Aged about 28 years
77. Aman Kumar
S/o Sh. Rajesh Kumar Gupta
R/o At Shivganj, PO Narkatdagan,
West Champaran, Bihar
Aged about 24 years
78. Krishna Murary
S/o Sh. Jagu Singh
R/o Village Takiya, PO Takiya,
PS Sasaram, Dist. Rohtas, Bihar
Aged about 27 years
79. Ashish Deo
S/o Sh. Ramashankar Singh
R/o Village Chandi, PO Narhichandi,
Dist. Bhojpur, Bihar
Aged about years
80. Ravikant Sharma
S/o Sh. Laxaman Prasad Sharma
R/o Sec - 12 - C, H. No. 215,
Avas Vikas Colony, Agra
Aged about 25 years
11 OA 3528/2017
81. Amit Verma
S/o Late Sh. Udal Singh Verma
R/o 17B/309, Vasundhara, Ghaziabad,
Uttar Pradesh - 201012
Aged about 26 years
82. Neeraj J S
S/o Sh. B Shajikumar
R/o 'Revathy', VVNRA - 62B, NCC Road,
Peroorkada, PO Trivandrum, Kerala - 695005
Aged about 25 years
83. Navratna Srivastava
S/o Sh. Surendra Srivastava
R/o Pure Ishwar Nath, Shakti Nagar,
Meera Bhawan, Pratapgarh,
Uttar Pradesh
Aged about 27 years
84. Mukesh Kumar
S/o Sh. Jagdish Panwar
R/o H. No. 889, Street No. 1, Mela Ground,
Begu Road, Sirsa, Haryana
Aged about 29 years
85. Abhishek Kumar Kesarwani
S/o Sh. Anil Kumar Kesarwani
R/o 23/47/112 - A, Kidwai Nagar,
Allahpur, Allahabad, Uttar Pradesh
Aged about 23 years
86. Khushbu Kumar
D/o Sh. Ramudit Singh
R/o Village Barah, Post - Barah,
Dist. Nalanda, Bihar - 803123
Aged about 26 years
87. Vikas Kumar
S/o Sh. Nipendra Singh
R/o Village Rampur Safed, PO Jamna Khas,
Dist. Amroha, Uttar Pradesh
Aged about 21 years
88. Ajeet Kumar
S/o Sh. Ganesh Prasad
R/o Village Nargada, Post Jamsaut,
Patna - 801503
Aged about 28 years
12 OA 3528/2017
89. Bharpur Singh
S/o Sh. Satpal Singh
R/o VPO Loharwara, Teh. Charkhi Dadri,
Dist. Bhiwani, Haryana
Aged about 23 years
90. Bijeet Kumar Bhadani
S/o Sh. Pradeep Bhadani
R/o Village Pethiyatand, Post Pachamba,
Dist. Giridhi (Jharkhand)
Aged about 27 years
91. Suman Kumar
S/o Sh. Rishideo Kumar
R/o Bishouni, P.O - Gangapur, P.S - Sultanganj,
District- Bhagalpur (Bihar)
Aged about 27 years
92. Pramod Kumar Yadav
S/o Sh. Bhagirathi Yadav
R/o Village - Puramadhu, P.O Bheekhpur,
Jaunpur (U.P) 222202
Aged about 31 years
93. Ashish
S/o Sh. Jagmal
R/o VPO Behlba, Distt. Rohtak, Haryana - 124120
Aged about 27 years
94. Avinav Anand
S/o Sh. Bishwanath Singh
R/o Village - Sharan Singh Tola, P.O - Nawagarhi,
Distt. Munger, Bihar (811211)
Aged about 26 years
95. Shyamli Soni
S/o Sh. Nirpati Soni
R/o Housing Board Choubey Colony, Chhatarpur
(Madhya Pradesh) - 471001
Aged about 25 years
96. Chintu Kumar Mishra
S/o Sh. Rudra Narayan Mishra
R/o AT+PO - Balthi Maheshpur, P.S - Kursela,
Distt. Katihar, Bihar - 854101
Aged about 28 years
13 OA 3528/2017
97. Dharmendra Kumar
S/o Sh. Dinesh Kumar
R/o D - 96, Amar Colony, Nangloi, Delhi - 110041
Aged about 27 years
98. Annu
D/o Sh. Satbir Singh
R/o WZ - 48/4-F, B - 3, GF,
Krishna Park Extension, Delhi - 110018
Aged about 25 years
99. Om Prakash Kumar
S/o Sh. Suresh Prasad
R/o Village + PO - Karjara, P/S - BEN,
Nalanda, (Bihar) - 803117
Aged about 22 years
100. Ashutosh Yadav
S/o Sh. Yogendra Prasad Yadav
R/o Village Bilari, Lakhanpur, Post - Bilari,
Azamgarh, (U.P) 223221
Aged about 23 years
101. Ranjeet Kumar
S/o Sh. Ajay Kumar
R/o Village Sihin Tola Tarauni, P.O -Sihin,
PS - Hisua, Distt. - Nawada, Bihar - 805103
Aged about 28 years
102. Salman Khan
S/o Sh. Mumtaz Ali
R/o Ward No - 46 Ambedkar Nagar, Sikar - 332001
Aged about 21 years
103. Jitendra
S/o Sh. Satya Veer
R/o Village - Paju P.O- Nakipur, Tehsil - Loharu,
Distt. -Bhiwani (Haryana)
Aged about 26 years
104. Sudhir
S/o Sh. Karan Singh
R/o Village Deodhai, P.O Chhuriawas,
Distt. Rewari, (Haryana) - 123401
Aged about 22 years
14 OA 3528/2017
105. Amit Kumar
S/o Sh. Dharmvir
R/o V.P.O - Chhatehra, Distt. - Sonipat,
Tehsil - Gohana (Haryana)
Aged about 24 years
106. Denesh Kumar Sharma
S/o Sh. Umesh Mistri
R/o Village + PO - Siur, P.S - Roh,
Distt. - Nawada, (Bihar)
Aged about 25 years
107. Manjeet
S/o Sh. Satyawan Malik
R/o Village Pathri, Post Office - Seenk, Tehsil Israna,
District - Panipat, Haryana - 132103
Aged about 27 years
108. Hemant
S/o Sh. Tara Chand
R/o Moh - Nalapur, Narnaul,
Distt. - Mahendar Garg,(Haryana)
Aged about 23 years
109. Ramesh Kumar
S/o Sh. Binda Sharan Singh
R/o AT - Gaddopur, P.O - Fakharpur, P.S - Karpi,
Distt. - Arwal, (Bihar) - 804401
Aged about 25 years
110. Naveen Punia
S/o Sh. Satyawan
R/o VPO - Matand, Tehsil - Gohana,
Sonepat, Haryana - 131301
Aged about 21 years
111. Md. Alishan Ali
S/o Sh. Md. Samshad Alam
R/o Village + P.O - Mohuddinpur,
P.S - Siwan Muffasil, Distt. - Siwan (Bihar)
Aged about 24 years
112. Aman Deep Singh Khanuja
S/o Sh. Harvinder Pal Singh Khanuja
R/o Khanuja General Store, Kadam Kuan,
Thakurbari Road, Patna - 800003
Aged about 21 years
15 OA 3528/2017
113. Mainak Das
S/o Sh. Utpal Kumar Das
R/o B - 13/12, P.O. Kalyani, Distt. Nadia,
West Bengal - 741235
Aged about 24 years
114. Jitendra Kumar
S/o Sh. Puna Saw
R/o Village + P.O - Mirza Ganj,
P.S - Sikandra, Distt- Jamui (Bihar)
Aged about 23 years
115. Pradeep Kumar
S/o Sh. Guru Prasad
R/o H. No - 16, Saraswati Nagar,
Phase - IIIrd, Avadhpuri, Agra
Aged about 28 years
116. Rahul Kumar
S/o Sh. Hari Narayan Mahaseth
R/o Bash Kothi, Machhuatoli, Patna
Aged about 23 years
117. Raja Babu
S/o Sh. Suresh Yadav
R/o AT+PO - Bakaur, District +P.S - Supaul
Bihar (852130)
Aged about 21 years
118. Ashok Kumar
S/o Sh. Vasudeo Yadav
R/o Manjuri Khurd, P.O - Anjan,
District - Gaya, (Bihar) - 824217
Aged about 28 years
119. Roushan Kumar
S/o Sh. Shashi Bhushan PD Singh
R/o Village + PO + P.S - Khanpur,
District - Samastipur, Bihar
Aged about 24 years
120. Pardeep
S/o Sh. Shiv Charan
R/o VPO Kandela, Dist. Jind,
Haryana - 126125
Aged about 27 years
16 OA 3528/2017
121. Pawan Kumar
S/o Sh. Bhagwana Ram
R/o Village Chak Chidiya Gandhi,
Teh. Bhadra, Dist. Hanumangarh, Rajasthan
Aged about 28 years
122. Deepvikas Tomar
S/o Sh. Prem Singh Tomar
R/o Q. No. 52, Type B, Police Staff Quarters,
Geeta Colony, Delhi - 110031
Aged about 27 years
(Candidates towards CHSL (10 + 2) Exam 2015)
...Applicants
(By Advocate: Mr. Ajesh Luthra )
VERSUS
1. Union of India,
Through its Secretary,
Department of Personnel & Training,
Ministry of Personnel, Public Grievance & Pension,
North Block, New Delhi
2. Staff Selection Commission (Hqrs.)
Through its Chairman,
Block No.12, CGO Complex,
Lodhi Road, Near Jawahar Lal Nehru Stadium,
New Delhi-110003 ... Respondents
(By Advocate: Mr. Hanu Bhaskar )
ORDER
Hon'ble Mr. S.N.Terdal, Member (J):
We have heard Mr. Ajesh Luthra, counsel for applicants and Mr. Hanu Bhaskar, counsel for respondents, perused the pleadings and all the documents produced by both the parties.
2. In this OA, the applicants have prayed for the following reliefs:
"a) Direct the respondents to forthwith prepare, maintain and operate reserve panel/wait list towards the recruitment process conducted by way of Combined Higher Secondary Level (10+2) Examination-2015 and 17 OA 3528/2017
b) Consider the applicants for their appointments by making appropriate recommendations to the various cadres of the Union in respect of which, CHSL-2015 was conducted and in accordance with the merit positions of the applicants.
c) Acord all consequential benefits
d) Award costs of the proceedings; and
e) Pass any other order/direction which this Hon'ble Tribunal
deem fit and proper in favour of the applicants and against the respondents in the facts and circumstances of the case."
3. The relevant facts of the case are that the respondents conducted the Combined High Secondary Level (10+2) Examination in the year 2015. The applicants participated in the said recruitment process. The final result of the selection was declared on 28.08.2017 and the applicants being lower in merit could not find place in the merit list and that the respondent Staff Selection Commission had not prepared a reserve/waiting list. But, however, the averment of the applicants is that in case such a reserve/waiting list were to be prepared the applicants would have got chances of selection in the said recruitment process and they further averred that thousands of selected candidates whose names found place in the merit list were not available for joining as they were simultaneously selected for higher posts. The applicants have produced many documents to demonstrate that several candidates whose names was found place in the merit list dated 28.08.2017 did not join. On the above said averment, they prayed for the above said stated reliefs.
4. The counsel for the applicants vehemently and strenuously contended that as the applicants have appeared for the examination and have successfully undergone the entire selection process, by preparing a reserve/waiting list and filling up all the vacancies advertised taking into account those who did not join for various reasons, the respondents 18 OA 3528/2017 would have avoided the huge expenditure they incur in conducting of the recruitment process in selecting the candidates and he further submitted that various other recruiting agencies are following the policy of having reserve/waiting list. The counsel for the applicants brought to our notice the judgment passed by the Hon'ble High Court of Delhi on 5.03.2013 in the case of the Chairman, Delhi Subordinate Services Selection Board & Anr. Vs. Ms. Rajni & Ors (W.P(C) 2552/2012) wherein in a similar situation, the Hon'ble High Court directed another recruiting agency, namely, DSSSB to maintain reserve list, he further relied upon the following judgments passed by the Hon'ble Supreme Court, various High Courts and of the Tribunal:
(1) Miss Neelima Shangla, Ph.D.Candidate Vs. State of Haryana and Ors (1986 (2) ACALE 435.
(2) Union of India Vs. Shrey Bajaj and Anr (WP(C) 11739/2016(Delhi High Court) (3) Ram Babu Koli Vs. Zila Parishad Sawai Madhopur (1999(4) SLR 599 (Raj) (4) Pintoo Kumar Singh and Ors Vs. Union of India through its Secretary, Home Department and Ors (Civil Writ Jurisdiction case No. 4545 of 2017 in the High Court of Judicature at Patna) (5) OM No. 41019/18/97-Estt (B) of Ministry of Personnel, Public Grievances & Pensions dated 13.06.2000 (6) Shrey Bajaj Vs. SSC through Chairman and Ors (OA 620/2015-CAT (PB)
5. The respondents have filed counter affidavit stating that the number of vacancies filled by the Combined High Secondary Level (10+2) Examination is very large and the user departments are 42-45 in number and the finally selected candidates are nominated to the respective user departments and in such a situation getting data as to the candidates who have not joined and with respect to which user 19 OA 3528/2017 department would be a cumbersome exercise and in view of the preferences of the candidates the exercise would become more complex, as they do not have any policy of preparing reserve list. But, however, of late they are examining the feasibility of preparing and maintaining reserve list. The relevant portion of the averments made in counter affidavit is extracted below:
"6. That the Applicants are aggrieved by the non-preparation of the wait list/reserve list by the Commission in respect of the impugned Examination. They have alleged that there are thousands of selected candidates in this Examination who have also been selected towards other selection process of higher posts and they will not be joining the lower posts of Higher Secondary Level. Therefore, thousands of vacancies relating to the impugned Examination shall remain unfilled despite availability of the candidates like the Applicants since no reserve list/wait list/reserve panel has been prepared by the SSC.
7. That it is most humbly submitted that the Commission conducts various open and departmental examinations for making recruit to Group 'B' (non-gazetted) and 'C' posts in the Ministries/Departments of Govt. of India. The number of vacancies filled by these examinations is also very large. Some of these examinations are combined examinations, i.e. recruitment to different types of posts requiring same minimum Essential Qualification (EQ) is made through one single examination. Combined Graduate Level Examination and Combined Higher Secondary Level Examination are two such examinations. At present, there is no policy to prepare a Reserve list/Panel by the Commission. However, issue regarding preparation of Reserve List is being examined in the Commission and if it is found feasible to maintain Reserve list for such combined examinations, the same will be applicably only with prospective effect.
8. That the Combined Higher Secondary Level Examination, 2015 was conducted for recruitment to the post of Data Entry Operator, Postal Assistant/Sorting Assistant and LDC in various Departments/Ministries of the Central Government. There were around 40-45 User Department that participated in the impugned examination. The final result of said examination was declared on 28.08.2017 and subsequently, all finally selected candidates were nominated to their respective User Departments in the month of September- October, 2017.
20 OA 3528/2017
9. As per result Write-up dated 28.08.2017 of said Examination, a total of 9194 candidates were finally selected for their appointment in various User Departments based on merit- cum-preference exercised by them. The number of candidates selected for different posts is as under:
Sl.No. Post Finally selected
candidates
1. Data Entry Operator 1003
2. Postal Assistant/Sorting 5203
Assistant
3. Lower Division Clerk 2988
All these candidates have already been nominated to their respective User Departments. So, if any Reserve List for the above-stated Examination is drawn at this stage, it would result in shuffling of these candidates from one User Department to another subject to willingness of such candidates. The functioning of User Departments may get disturbed adversely, if such already nominated/appointed candidates of the impugned Examination are displaced from one User Department to the other. Moreover, vacancies arising due to non-joining of candidates will have to be collected from all the User Departments. This will require complete revision of results. Also, this entire process could consume a lot of time and energy of an already manpower deficit Commission. The future selection process is bound to be delayed if the Commission decides to prepare reserve list at this stage for the CHSL Examination, 2015. The Commission may not be able to make Recruitment as per schedule."
The counsel for the respondents in view of the averments extracted above submitted that if the respondents were to come out with the policy of preparing and maintaining reserve list that would only be applicable prospectively.
6. In view of the facts and circumstances of the case and particularly in view of the fact that with respect to the impugned recruitment process of 2015, there is no policy of maintaining reserve list in the respondent organization and in view of fact that they are in the process of examining preparation of reserve list, no relief can be given to the applicants of this 21 OA 3528/2017 OA. Accordingly, OA is dismissed. But, however, we direct the respondents to formulate the policy of preparing and maintaining reserve list as expeditiously as possible. No order as to costs.
( S.N.Terdal) ( Nita Chowdhury) Member (J) Member (A) 'sk' .....