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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1A) in The Institutes of Technology Act, 1961

(1A)[ The College of Engineering and Technology, Delhi shall, on such incorporation, be called the Indian Institute of Technology, Delhi.] [Inserted by Act 29 of 1963, Section 4 (w.e.f. 13-9-1963)]