Patna High Court - Orders
Md. Shakil @ Shakil Ahmad And Ors. vs The State Of Bihar And Anr. on 3 September, 2019
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh, Birendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL APPEAL (SJ) No.4792 of 2018
Arising Out of PS. Case No.-407 Year-2016 Thana- SIKARPUR District- West Champaran
======================================================
Suman Mahto
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL MISCELLANEOUS No. 3387 of 2017
Arising Out of PS. Case No.-29 Year-2016 Thana- SC/ST District- Jehanabad
======================================================
Ram Pravesh Mistri and Ors
... ... Petitioner/s
Versus
State Of Bihar and Anr
... ... Opposite Party/s
======================================================
with
CRIMINAL MISCELLANEOUS No. 4574 of 2017
Arising Out of PS. Case No.-3643 Year-2016 Thana- GOPALGANJ COMPLAINT CASE
District- Gopalganj
======================================================
Mrityunjay Kumar
... ... Petitioner/s
Versus
State Of Bihar and Anr
... ... Opposite Party/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 992 of 2018
Arising Out of PS. Case No.-199 Year-2016 Thana- CHAPRA TOWN District- Saran
======================================================
Anil Kumar Singh and Ors
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
2/23
CRIMINAL APPEAL (SJ) No. 1208 of 2018
Arising Out of PS. Case No.-19 Year-2017 Thana- SC/ST District- Darbhanga
======================================================
Mohan Yadav and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2836 of 2018
Arising Out of PS. Case No.-86 Year-2018 Thana- HAJIPUR SADAR District- Vaishali
======================================================
Usha Devi
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2886 of 2018
Arising Out of PS. Case No.-7 Year-2014 Thana- SC/ST District- Gaya
======================================================
Shashi Kant Lal
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2938 of 2018
Arising Out of PS. Case No.-1089 Year-2013 Thana- KHAGARIA COMPALINT CASE
District- Khagaria
======================================================
Awadesh Singh
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3166 of 2018
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
3/23
Arising Out of PS. Case No.-131 Year-2016 Thana- BUDDHACOLONY District- Patna
======================================================
Yashoda Devi and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3287 of 2018
Arising Out of PS. Case No.-16 Year-2016 Thana- SC/ST District- Madhubani
======================================================
PRAMILA PURVE and ANR
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3360 of 2018
Arising Out of PS. Case No.-222 Year-1993 Thana- MAHUA District- Vaishali
======================================================
Nagendra Ram
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3404 of 2018
Arising Out of PS. Case No.-27 Year-2016 Thana- SC/ST District- Sitamarhi
======================================================
Sarvajit
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3458 of 2018
Arising Out of PS. Case No.-141 Year-2012 Thana- PATORI District- Samastipur
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
4/23
======================================================
Ram Bilash Rai
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3505 of 2018
Arising Out of PS. Case No.-106 Year-2017 Thana- SC/ST District- Begusarai
======================================================
RAGHBENDRA PRASAD SINGH @ RAGHWENDRA PRASAD SINGH
and ORS
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3629 of 2018
Arising Out of PS. Case No.-9 Year-2017 Thana- SC/ST District- Rohtas
======================================================
Madan Choubey @ Madan Mohan Choubey
... ... Appellant/s
Versus
The State of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3701 of 2018
Arising Out of PS. Case No.-155 Year-2010 Thana- WARISNAGAR District- Samastipur
======================================================
Sudhir Kumar Deo
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3764 of 2018
Arising Out of PS. Case No.-30 Year-2017 Thana- BARABAR TOURIST District- Jehanabad
======================================================
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
5/23
Md. Basir Alam @ Basir Alam
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3796 of 2018
Arising Out of PS. Case No.-661 Year-2016 Thana- BHABHU(KAIMUR) COMPLAIN C
District- Kaimur (Bhabua)
======================================================
Nageshwar Upadhyay @ Rameshwar Upadhyay and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3878 of 2018
Arising Out of PS. Case No.-497 Year-2016 Thana- PATORI District- Samastipur
======================================================
Sarvajeet Nipun @ Jiwacch Pandey and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3941 of 2018
Arising Out of PS. Case No.-261 Year-2018 Thana- PATNA COMPLAINT CASE District-
Patna
======================================================
DURAG SINGH RAJPUROHIT
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3960 of 2018
In
Criminal Writ Jurisdiction Case No.2310 of 2018
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
6/23
Arising Out of PS. Case No.-856 Year-2015 Thana- AHIYAPUR District- Muzaffarpur
======================================================
Mukesh Kumar and Anr
... ... Appellant/s
Versus
The State Of Bihar Through Commissioner Tirhut Division, Mizaffarpur and
Ors
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4044 of 2018
Arising Out of PS. Case No.-156 Year-2015 Thana- RAJAON District- Banka
======================================================
Rameshwar Sah @ Rameshwar Prasad @ Rameshwar Prasad Sah
... ... Appellant/s
Versus
THE STATE OF BIHAR and ANR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4093 of 2018
Arising Out of PS. Case No.-77 Year-2007 Thana- GHOSWARI District- Patna
======================================================
LOKI MAHTO and ORS
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4110 of 2018
Arising Out of PS. Case No.-432 Year-2009 Thana- LAKHISARAI District- Lakhisarai
======================================================
Subhash Rajak
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4111 of 2018
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
7/23
Arising Out of PS. Case No.-1 Year-2017 Thana- SC/ST BAGHA District- West Champaran
======================================================
Nasim Akhtar and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4134 of 2018
Arising Out of PS. Case No.-45 Year-2016 Thana- SC/ST District- Sitamarhi
======================================================
MAHANT VEER RAGHAV PRAPANNA RAMANUJ DAS @
RAMCHANDRA SHARMA @ MAHANT VEER RAGHAV @ MAHANTH
VEER RAG
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4191 of 2018
Arising Out of PS. Case No.-2 Year-2017 Thana- SC/ST District- Nalanda
======================================================
Shiv Kumar Prasad @ Shiv Kumar
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4223 of 2018
In
CRIMINAL MISCELLANEOUS No.34769 of 2017
Arising Out of PS. Case No.-563 Year-2009 Thana- SC/ST District- Vaishali
======================================================
Panna Devi
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
8/23
with
CRIMINAL APPEAL (SJ) No. 4281 of 2018
In
CRIMINAL MISCELLANEOUS No.13865 of 2017
Arising Out of PS. Case No.-106 Year-2014 Thana- SC/ST District- Muzaffarpur
======================================================
Raman Kumar
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4294 of 2018
In
CRIMINAL MISCELLANEOUS No.41396 of 2018
Arising Out of PS. Case No.-54 Year-2014 Thana- SC/ST District- Khagaria
======================================================
Shyam Sarraf and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4394 of 2018
Arising Out of PS. Case No.-201 Year-2016 Thana- BIHRA District- Saharsa
======================================================
Brahmdev Singh @ Brahma Dev Singh and Anr
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4401 of 2018
In
CRIMINAL MISCELLANEOUS No.49984 of 2018
Arising Out of PS. Case No.-100 Year-2014 Thana- ARA MUFFSIL District- Bhojpur
======================================================
Garju Gond
... ... Appellant/s
Versus
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
9/23
The State Of Bihar and Ors
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4410 of 2018
Arising Out of PS. Case No.-6 Year-2018 Thana- RAJNAGAR District- Madhubani
======================================================
Maha Rai @ Mahanand Rai and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4485 of 2018
In
CRIMINAL MISCELLANEOUS No.8984 of 2017
Arising Out of PS. Case No.-169 Year-2012 Thana- KADAMKUAN District- Patna
======================================================
Rajesh Kumar Thakur
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4487 of 2018
In
CRIMINAL MISCELLANEOUS No.58375 of 2015
Arising Out of PS. Case No.-169 Year-2012 Thana- KADAMKUAN District- Patna
======================================================
Dr. Sunita Kumari
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4488 of 2018
In
CRIMINAL MISCELLANEOUS No.11703 of 2018
Arising Out of PS. Case No.-359 Year-2014 Thana- AURANGABAD COMPLAINT CASE
District- Aurangabad
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
10/23
======================================================
Rupak Kumar
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4502 of 2018
Arising Out of PS. Case No.-5 Year-2016 Thana- ROSHANGANJ District- Gaya
======================================================
Ran Vijay Kumar and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4567 of 2018
Arising Out of PS. Case No.-614 Year-2010 Thana- VAISALI COMPLAINT CASE District-
Vaishali
======================================================
Amarendra Kumar Singh @ Dadan Singh and Anr
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4588 of 2018
In
CRIMINAL MISCELLANEOUS No.50515 of 2018
Arising Out of PS. Case No.-944 Year-2013 Thana- AHIYAPUR District- Muzaffarpur
======================================================
Raj Kumari Devi and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4640 of 2018
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
11/23
Arising Out of PS. Case No.-396 Year-2018 Thana- SAKRA District- Muzaffarpur
======================================================
Jagdeo Das and Ors
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4823 of 2018
Arising Out of PS. Case No.-20 Year-2018 Thana- KHUSRUPUR District- Patna
======================================================
Mukesh Kumar
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 4847 of 2018
In
CRIMINAL MISCELLANEOUS No.55048 of 2018
Arising Out of PS. Case No.-68 Year-2016 Thana- SC/ST District- Rohtas
======================================================
Shakil Ahamad @ Shakil Ahmed
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 12 of 2019
Arising Out of PS. Case No.-31 Year-2017 Thana- SC/ST District- Sheikhpura
======================================================
Shabbir Mohamood @ shabbir Hussain and Ors
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 55 of 2019
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
12/23
Arising Out of PS. Case No.-3697 Year-2013 Thana- PATNA COMPLAINT CASE District-
Patna
======================================================
Brijnandan Prasad
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 56 of 2019
Arising Out of PS. Case No.-162 Year-2013 Thana- MINAPUR District- Muzaffarpur
======================================================
Nand Kishore Singh @ nand kishoe singh and Ors
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 61 of 2019
Arising Out of PS. Case No.-6 Year-2018 Thana- SC/ST District- Buxar
======================================================
Bithal Nath Tripathi @ Dr. Vithal Nath Tripathi and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 189 of 2019
Arising Out of PS. Case No.-228 Year-2016 Thana- PARSABAZAR District- Patna
======================================================
Upkar Pritam Kumar Santoshi and Ors
... ... Appellant/s
Versus
The State Of Bihar and Anr
... ... Respondent/s
======================================================
with
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
13/23
CRIMINAL APPEAL (SJ) No. 233 of 2019
In
CRIMINAL MISCELLANEOUS No.54130 of 2017
Arising Out of PS. Case No.-105 Year-2016 Thana- SAKURABAD District- Jehanabad
======================================================
Nakul Singh and Ors
... ... Appellant/s
Versus
State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 245 of 2019
Arising Out of PS. Case No.-38 Year-2017 Thana- SC/ST District- Darbhanga
======================================================
Dr. Ashok Kumar Srivastava @ Ashok Kumar Srivastava and Anr
... ... Appellant/s
Versus
The State Of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 255 of 2019
Arising Out of PS. Case No.-20 Year-2014 Thana- SC/ST District- Siwan
======================================================
Pankaj Kumar Singh
... ... Appellant/s
Versus
The State Of Bihar and Anr
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 535 of 2019
In
CRIMINAL MISCELLANEOUS No.4128 of 2019
Arising Out of PS. Case No.-31 Year-2017 Thana- SC/ST District- Sitamarhi
======================================================
MAHANTH RAM MOHAN DAS @ RAM MOHAN DAS CHELE WARIS
LATE MAHANTH RAM SUNDAR DAS,
... ... Appellant/s
Versus
The State of Bihar and Anr.
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
14/23
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 615 of 2019
Arising Out of PS. Case No.-23 Year-2017 Thana- SINDHWARA District- Darbhanga
======================================================
MD. SHAKIL @ SHAKIL AHMAD AND ORS.
... ... Appellant/s
Versus
The State of Bihar and Anr.
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 835 of 2019
Arising Out of PS. Case No.-6 Year-2018 Thana- SC/ST District- Kishanganj
======================================================
ANUJ KUMAR SINHA @ CHINTU KUMAR
... ... Appellant/s
Versus
The State of Bihar AND ANR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 999 of 2019
Arising Out of PS. Case No.-5 Year-2017 Thana- SC/ST District- Lakhisarai
======================================================
UMAKANT VERMA
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1062 of 2019
Arising Out of PS. Case No.-432 Year-2017 Thana- MADHEPURA COMPALINT CASE
District- Madhepura
======================================================
JANARDHAN SWARNKAR
... ... Appellant/s
Versus
The State of Bihar
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
15/23
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1170 of 2019
Arising Out of PS. Case No.-4 Year-2017 Thana- RAHIKA District- Madhubani
======================================================
SWARAJ BEHARI CHOUDHARY @ SWARAJY BEHARI CHOUDHARY
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1428 of 2019
Arising Out of PS. Case No.-194 Year-2017 Thana- DHANAHA District- West Champaran
======================================================
ASHOK RAI @ ASHOK KUMAR RAI
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1462 of 2019
Arising Out of PS. Case No.-11 Year-2017 Thana- MORO District- Darbhanga
======================================================
SHAHID HUSSAIN @ MISTER
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1513 of 2019
Arising Out of PS. Case No.-241 Year-2018 Thana- AAJAM NAGAR District- Katihar
======================================================
NIRMAL KUMAR BUBNA @ NIRMAL BUBNA @ NIRMAL BABUNA
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
16/23
======================================================
with
CRIMINAL APPEAL (SJ) No. 1550 of 2019
Arising Out of PS. Case No.-486 Year-2013 Thana- BAGHA District- West Champaran
======================================================
YOGENDRA SINGH
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1595 of 2019
Arising Out of PS. Case No.-15 Year-2018 Thana- CHANDAN District- Banka
======================================================
RAMESH ROY @ RAMESH RAI
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1691 of 2019
Arising Out of PS. Case No.-44 Year-2014 Thana- SC/ST District- Khagaria
======================================================
JITENDRA KUMAR
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 1758 of 2019
In
CRIMINAL APPEAL (DB) No.177 of 2019
Arising Out of PS. Case No.-269 Year-2014 Thana- AKBARPUR District- Nawada
======================================================
UDAY YADAV
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
17/23
======================================================
with
CRIMINAL APPEAL (SJ) No. 1987 of 2019
Arising Out of PS. Case No.-25 Year-2017 Thana- SC/ST District- Darbhanga
======================================================
RAZIUL ISLAM KHAN @ RAJIUL ISLAM KHAN
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2018 of 2019
Arising Out of PS. Case No.-63 Year-2013 Thana- SC/ST District- Gaya
======================================================
SUBHASH PRASAD
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2043 of 2019
Arising Out of PS. Case No.-58 Year-2017 Thana- SC/ST District- Rohtas
======================================================
SHRIDHAR MISHRA @ MUNNA MISHRA
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2046 of 2019
Arising Out of PS. Case No.-4 Year-2018 Thana- SC/ST District- Rohtas
======================================================
SUNIL KUMAR DUBEY @ SUNIL DUBEY
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
18/23
CRIMINAL APPEAL (SJ) No. 2219 of 2019
Arising Out of PS. Case No.-74 Year-2014 Thana- SIKTI District- Araria
======================================================
RANJEET JHA @ SANJEET
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2229 of 2019
Arising Out of PS. Case No.-26 Year-2016 Thana- SC/ST District- Banka
======================================================
SATISH KUMAR
... ... Appellant/s
Versus
THE STATE OF BIHAR
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 2756 of 2019
Arising Out of PS. Case No.-49 Year-2011 Thana- PATEPUR District- Vaishali
======================================================
SHAMBHU KUMAR CHAUDHARY @ SHAMBHU KUMAR PRINCE
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
with
CRIMINAL APPEAL (SJ) No. 3076 of 2019
Arising Out of PS. Case No.-10 Year-2017 Thana- SC/ST District- Bhagalpur
======================================================
RAJESH JAIN
... ... Appellant/s
Versus
The State of Bihar
... ... Respondent/s
======================================================
Appearance :
(In CRIMINAL APPEAL (SJ) No. 4792 of 2018)
For the Appellant/s : Mr.Shiv Kumar Dwivedy
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
19/23
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL MISCELLANEOUS No. 3387 of 2017)
For the Petitioner/s : Mr.Kumar Uday Singh
For the Opposite Party/s : Mr.Binay Krishna
(In CRIMINAL MISCELLANEOUS No. 4574 of 2017)
For the Petitioner/s : Mr.Soni Shrivastava
For the Opposite Party/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 992 of 2018)
For the Appellant/s : Mr.Ranjan Kumar Singh
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 1208 of 2018)
For the Appellant/s : Mr.Iqbal Asif Niazi
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 2836 of 2018)
For the Appellant/s : Mr.Mukesh Kumar Jha
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 2886 of 2018)
For the Appellant/s : Mr.Digvijay Narayan Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 2938 of 2018)
For the Appellant/s : Mr.Binod Kumar Singh
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 3166 of 2018)
For the Appellant/s : Mr.Raghav Prasad No.-1
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 3287 of 2018)
For the Appellant/s : Mr.Gagan Deo Yadav
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 3360 of 2018)
For the Appellant/s : Mr.Ratan Kumar Sinha
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 3404 of 2018)
For the Appellant/s : Mr.Awadhesh Kumar Singh
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 3458 of 2018)
For the Appellant/s : Mr.Anil Kumar Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 3505 of 2018)
For the Appellant/s : Mr.Randhir Kumar No-1
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 3629 of 2018)
For the Appellant/s : Mr.Rajesh Kumar Sinha
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 3701 of 2018)
For the Appellant/s : Mr.Vijay Kumar Singh
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 3764 of 2018)
For the Appellant/s : Mr.Pritish Kumar Lal
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 3796 of 2018)
For the Appellant/s : Mr.Rajesh Kumar
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 3878 of 2018)
For the Appellant/s : Mr.Vijay Anand
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 3941 of 2018)
For the Appellant/s : Mr.Saket Tiwary
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
20/23
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 3960 of 2018)
For the Appellant/s : Mr.Archana Sinha @ Archana Shahi
For the Respondent/s : Mr.Md. Nasrul Huda Khan Sc1
(In CRIMINAL APPEAL (SJ) No. 4044 of 2018)
For the Appellant/s : Mr.Shyam Kishor Das
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4093 of 2018)
For the Appellant/s : Mr.Anil Kumar No.1
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4110 of 2018)
For the Appellant/s : Mr.Dr. Anjani Pd. Singh
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4111 of 2018)
For the Appellant/s : Mr.Vijay Kr Singh No. 1
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4134 of 2018)
For the Appellant/s : Mr.Vaidehi Raman Prasad Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 4191 of 2018)
For the Appellant/s : Mr.Rajesh Kumar
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4223 of 2018)
For the Appellant/s : Mr.Madhurendra Kumar
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 4281 of 2018)
For the Appellant/s : Mr.Manoj Kumar Manoj
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4294 of 2018)
For the Appellant/s : Mr.Raj Dular Sah
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4394 of 2018)
For the Appellant/s : Mr.Madhav Jha
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 4401 of 2018)
For the Appellant/s : Mr.Subhash Kumar Jha
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4410 of 2018)
For the Appellant/s : Mr.Subhash Kumar Jha
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4485 of 2018)
For the Appellant/s : Mr.Rajkumar Rajesh
For the Respondent/s : Mr.Sri Surendra Kumar
(In CRIMINAL APPEAL (SJ) No. 4487 of 2018)
For the Appellant/s : Mr.Rajkumar Rajesh
For the Respondent/s : Mr.Ram Shankar Das
(In CRIMINAL APPEAL (SJ) No. 4488 of 2018)
For the Appellant/s : Mr.Deepak Kumar
For the Respondent/s : Mr.Sri Rajendra Nath Jha
(In CRIMINAL APPEAL (SJ) No. 4502 of 2018)
For the Appellant/s : Mr.Sudhir Kumar Sinha
For the Respondent/s : Mr.Smt Usha Kumari No
(In CRIMINAL APPEAL (SJ) No. 4567 of 2018)
For the Appellant/s : Mr.Dinesh Maharaj
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 4588 of 2018)
For the Appellant/s : Mr.Prafull Chandra Jha
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
21/23
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4640 of 2018)
For the Appellant/s : Mr.Diwakar Prasad Karn
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 4823 of 2018)
For the Appellant/s : Mr.Raj Kumar
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 4847 of 2018)
For the Appellant/s : Mr.Raghunandan Kumar Singh
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 12 of 2019)
For the Appellant/s : Mr.Devendra Prasad Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 55 of 2019)
For the Appellant/s : Mr.Dr. Anand Kumar
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 56 of 2019)
For the Appellant/s : Mr.Diwakar Prasad Karn
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 61 of 2019)
For the Appellant/s : Mr.Devi Das Srivastava
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 189 of 2019)
For the Appellant/s : Mr.Vijay Anand
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 233 of 2019)
For the Appellant/s : Mr.Bhaskar Shankar
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 245 of 2019)
For the Appellant/s : Mr.Girish Chandra Jha
For the Respondent/s : Mr.Smt Usha Kumari No-1
(In CRIMINAL APPEAL (SJ) No. 255 of 2019)
For the Appellant/s : Mr.Anita Kumari
For the Respondent/s : Mr.Sri Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 535 of 2019)
For the Appellant/s : Mr.Arvind Kumar Jha
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 615 of 2019)
For the Appellant/s : Mr.Iqbal Asif Niazi
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 835 of 2019)
For the Appellant/s : Mr.Vijay Kumar
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 999 of 2019)
For the Appellant/s : Mr.Siddharth Harsh
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 1062 of 2019)
For the Appellant/s : Mr.Prakash Chandra Gupta
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 1170 of 2019)
For the Appellant/s : Mr.Rana Bhupendra Narayan Singh
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 1428 of 2019)
For the Appellant/s : Mr.Bimlesh Kumar Pandey
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 1462 of 2019)
For the Appellant/s : Mr.Zeyaul Hoda
Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019
22/23
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 1513 of 2019)
For the Appellant/s : Mr.Nilesh Kumar
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 1550 of 2019)
For the Appellant/s : Mr.Milind Kumar Mishra
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 1595 of 2019)
For the Appellant/s : Mr.Amar Nath Deo
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 1691 of 2019)
For the Appellant/s : Mr.Vaidehi Raman Prasad Singh
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 1758 of 2019)
For the Appellant/s : Mr.Arun Kumar
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 1987 of 2019)
For the Appellant/s : Mr.Iqbal Asif Niazi
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 2018 of 2019)
For the Appellant/s : Mr.Dr. Anjani Pd. Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 2043 of 2019)
For the Appellant/s : Mr.Ranvijay Narain Singh
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 2046 of 2019)
For the Appellant/s : Mr.Rajive Ranjan Singh
For the Respondent/s : Mr.Usha Kumari 1
(In CRIMINAL APPEAL (SJ) No. 2219 of 2019)
For the Appellant/s : Mr.Mrigendra Kumar
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 2229 of 2019)
For the Appellant/s : Mr.Ajay Mukherjee
For the Respondent/s : Mr.Sadanand Paswan
(In CRIMINAL APPEAL (SJ) No. 2756 of 2019)
For the Appellant/s : Mr.Harendra Prasad
For the Respondent/s : Mr.Binay Krishna
(In CRIMINAL APPEAL (SJ) No. 3076 of 2019)
For the Appellant/s : Mr.Rajeev Shekhar
For the Respondent/s : Mr.Binay Krishna
======================================================
CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
and
HONOURABLE MR. JUSTICE BIRENDRA KUMAR
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH)
17 03-09-2019As prayed for, list these matters on 17th of September, 2019 at 2.15 P.M. In view of the issue under reference, we request Mr. Patna High Court CR. APP (SJ) No.4792 of 2018(17) dt.03-09-2019 23/23 S.D. Sanjay, learned A.S.G. and Mr. Anjani Kumar, learned AAG-4 to assist the Court.
Let a copy of this order be circulated to them.
(Dinesh Kumar Singh, J) (Birendra Kumar, J) DKS/-
U