Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 259] [Entire Act] State of Haryana - Subsection Section 259(3) in Punjab Jail Manual (3)The Deputy and the Assistant Superintendent shall at least once a week personally search the relieved and relieving night guards between the gates.Section XThe Matron and Female Warders
