Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] Bombay Presidency - Subsection Section 19(b) in The Bombay Drugs (Control) Act, 1959. (b)refuse to give any information lawfully demanded from him under this Act or the rules or orders made thereunder, or
