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State of Maharashtra - Section

Section 70 in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

70. Duties of Assistant Superintendent.

- The duties and responsibilities of Assistant Superintendent shall be as follows, namely:-
(a)To maintain Custodian of placement orders.
(b)Supervision of food preparation, food distribution etc.,
(c)To conduct open house meeting with children and staff to encourage children in participating the activities.
(d)To conduct interviews with parents of children and regulation of communication of children with outsiders.
(e)To facilitate the children to participate in seminars, cultural programmes, meetings etc.,
(f)Prepare a status report in consultation with the House parents or wardens.
(g)To monitor the supply of external eatables if any supplied to children by parents.
(h)Custodian of clothing and bedding being supplied to Children Home.
(i)Organisation of camps, picnics, cultural programmes, extra curricular activities like Scouts, Red Cross work etc.,
(j)To see that the protective and developmental rights of children are ensured.
(k)Any other task/duty assigned by the management from time to time.