Kerala High Court
Jayakrishnan.G.Nair vs Salini Prasanna Balachandran Nair on 25 October, 2008
Author: Pius C.Kuriakose
Bench: Pius C.Kuriakose
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE PIUS C.KURIAKOSE
&
THE HON'BLE MR. JUSTICE BABU MATHEW P.JOSEPH
WEDNESDAY, THE 16TH DAY OF JANUARY 2013/26TH POUSHA 1934
Mat.Appeal.No. 801 of 2009 ( )
------------------------------
AGAINST THE ORDER/JUDGMENT IN OP.1346/2004 of FAMILY COURT,TRIVANDRUM
DATED 25-10-2008
APPELLANT(S)/APPELLANT:
------------------------
JAYAKRISHNAN.G.NAIR, S/O. GOPALAKRISHNAN
NAIR,'BIJALEE' KALATHIL LANE,MEDICAL COLLEGE.P.O
THIRUVANANTHAPURAM.
BY ADVS.SRI.K.B.PRADEEP
SRI.T.KRISHNAN UNNI (SR.)
RESPONDENT(S):
-------------
SALINI PRASANNA BALACHANDRAN NAIR,
D/O. PRASANNA,'JAGAPRASA' GANDHINAGAR 1ST,STREET
PLOT NO.157,VAZHUTHACAUD,THIRUVANANTHAPURAM-14.
R, BY ADV. SMT.M.HEMALATHA
R, BY ADV. SRI.S.WILLIAMS
THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
16-01-2013, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
PIUS C. KURIAKOSE
&
BABU MATHEW P. JOSEPH, JJ.
----------------------------------------------------
Mat. Appeal No. 801 OF 2009
-----------------------------------------------------
Dated this the 16th day of January, 2013
J U D G M E N T
PIUS C. KURIAKOSE, J This appeal is of the year 2009. It stands posted for disposal today at the top of the disposal list. No representation for the appellant. On behalf of respondent Smt.Hemalath is present. Hence, we close this appeal without examining the merits of the grounds raised in this appeal.
Sd/- (PIUS C. KURIAKOSE, JUDGE) Sd/- (BABU MATHEW P. JOSEPH, JUDGE) ul/-
[True copy] P.S. to Judge.