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Allahabad High Court

Shambhoo Nath Singh Yadav vs State Of U.P. on 2 July, 2010

Court No. - 5
Crl. Misc. Application No.6763 of 2010.

In re :
Case :- U/S 482/378/407 No. - 386 of 1993

Petitioner :- Shambhoo Nath Singh Yadav
Respondent :- State Of U.P.
Petitioner Counsel :- Anoop Srivastava
Respondent Counsel :- G.A.

Hon'ble Vedpal,J.

List revised.

None responds on behalf of the applicant/petitioner to press this application. This is an application for recalling the order dated 21.1.2010 dismissing the Crl. Misc. Case No.386 of 1993.

Since none is present to press this application, therefore this application is dismissed for non prosecution.

Registry is directed to send the copy of this order to the court concerned for appropriate action.

Order Date :- 2.7.2010 Shukla